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Bombay HC: Open Manholes Are Death Traps - (23 Nov 2022)

CIVIL

Bombay High Court while observing that all open manholes adjoining the Eastern Express Highway must be covered by December 1, has termed them a ‘death trap’ after a 68-year-old woman fell into one such manhole and lost her life.

Tags : BOMBAY HIGH COURT   MANHOLES   EASTERN EXPRESS HIGHWAY  

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