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Bombay HC: NHAI Not Taking NH-66 Potholes Issue Seriously - (22 Nov 2022)

CIVIL

Bombay High Court has pulled up National Highway Authority of India (NHAI) for not taking seriously the issue of bad condition of a section of the National Highway 66 and directed NHAI to fill all potholes on the Panvel to Indapur stretch of NH66 and file compliance affidavit by December 23.

Tags : BOMBAY HIGH COURT   NHAI   POTHOLES  

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