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UP Govt. Orders Station Officers to Book People Taking Selfie Near Train at Platform - (21 Apr 2016)

UP Govt. has circulated an order to all station officers of GRP Agra division, asking them to book individuals if they are found taking selfie near train at platform, in moving train near entrance/exit door or on railway tracks, as this activity is liable to endanger not only their lives, but of others also.

Tags : UP GOVT.   SELFIE  

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