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Kerala HC Initiates Suo Moto Case Over Entities Offering Helicopter Services Without Permit - (21 Nov 2022)

CIVIL

Kerala High Court while initiating Suo moto proceeding has directed Travancore Devaswom Board to inform citizens through the Virtual-Q platform that for the time being, no tour operator in aviation sector has been granted permission for helicopter facility at Nilakkal.

Tags : KERALA HIGH COURT   SUO MOTO   TRAVANCORE DEVASWOM BOARD  

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