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GNIDA Directs Supertech to Seal 1,009 Flats in Greater Noida Complex - (21 Apr 2016)

Greater Noida Industrial Development Authority (GNIDA) has asked realty major Supertech to seal 1,009 flats and villas at its sprawling Czar complex in Sector Omicron-1, Greater Noida, for large-scale violation of the sanctioned plan.

Tags : GNIDA   SUPERTECH  

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