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SC Slams Gujarat over Not Submitting Affidavit on Drought Situation - (21 Apr 2016)

SC has slammed Gujarat for submitting a note instead of an affidavit on the drought situation and said, “Why have you not filed affidavit? Don't take things so lightly, just because you're Gujarat doesn't mean you can do whatever you like" .

Tags : SC   GUJARAT  

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