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SC to Air Force: Grant Retiral Benefits to Women SSC Officers Deeming They Had Permanent Commission - (17 Nov 2022)

SERVICE

Supreme Court has directed Indian Air Force to consider 32 Women Short Service Commission Officers, who were not considered for grant of Permanent Commission, for grant of one-time pensionary benefits deeming that they have completed 20 years of service.

Tags : SUPREME COURT   RETIRAL BENEFITS   WOMEN SSC OFFICERS  

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