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SC Stays Bombay HC Observation That People Who Feed Street Dogs Must Adopt Them - (17 Nov 2022)

CIVIL

Supreme Court has stayed the observation of Bombay High Court that persons who feed street dogs must adopt them and ordered that no coercive steps shall be taken against anyone in pursuance of the high court’s order which prohibited public feeding of street dogs.

Tags : SUPREME COURT   STRAY DOGS   PUBLIC FEEDING  

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