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MAT to State: Make Provision for Transgender Persons to Apply for Home Department Recruitment - (17 Nov 2022)

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Maharashtra Administrative Tribunal (MAT) has directed Maharashtra government to create a third option for transgender persons in application forms for all recruitments to Home Department and also fix the criteria for physical standards and tests, so that online applications can be accepted.

Tags : MAHARASHTRA ADMINISTRATIVE TRIBUNAL   HOME DEPARTMENT   TRANSGENDER  

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