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Bombay HC Directs Re-Testing of Johnson & Johnson Baby Powder - (16 Nov 2022)

CIVIL

Bombay High Court while allowing Johnson and Johnson Pvt Ltd to re-start manufacturing of its baby powder at their Mulund unit has directed Food and Drug Administration (FDA) to re-test four samples, at two government and one private laboratory.

Tags : BOMBAY HIGH COURT   JOHNSON & JOHNSON BABY POWDER   RE-TEST  

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