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Allahabad HC Upholds Conviction of Man Who Rape 10 Year Old Girl 43 Years Ago - (16 Nov 2022)

CRIMINAL

Allahabad High Court while upholding conviction of a man who raped a 10 year old girl in 1979 after finding the testimony of victim to be reliable, has directed that the convict be sent to jail to serve the remaining sentence.

Tags : ALLAHABAD HIGH COURT   RAPE   CONVICTION  

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