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Delhi Court Grants Bail to Jacqueline Fernandez in Money Laundering Case - (16 Nov 2022)

CRIMINAL

Patiala House Court, Delhi has ranted pre-arrest bail to Bollywood actor Jacqueline Fernandez in the Rs 200-crore money laundering case being probed by the Enforcement Directorate against alleged conman Sukesh Chandrasekhar.

Tags : PATIALA HOUSE COURT   MONEY LAUNDERING   BAIL  

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