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SC: Common Man Interested in Solutions Not Meetings - (16 Nov 2022)

ENVIRONMENT

Supreme Court while criticizing Punjab and Haryana governments for not taking any effective steps on recommendations made by Central Water and Power Research Station, Pune to prevent flooding near the Ghaggar river basin, observed that common man is interested in real solutions and not meetings.

Tags : SUPREME COURT   GHAGGAR RIVER   FLOOD  

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