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Guj. HC Extends Interim Bail of Ex-DGP RB Sreekumar for 10 More Days - (15 Nov 2022)

CRIMINAL

Gujarat High Court has extended the period of interim bail granted to retired DGP RB Sreekumar for a further period of 10 days pending disposal of his regular bail plea by the Sessions Court.

Tags : GUJARAT HIGH COURT   INTERIM BAIL   RB SREEKUMAR  

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