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Delhi HC: Can’t Close Our Eyes to Delhi's Air Quality Oscillating Between Severe And Very Poor - (15 Nov 2022)

ENVIRONMENT

Delhi High Court has observed that it can’t close its eyes to fact that air quality in Delhi has been oscillating between ‘very poor’ to ‘severe’ category and it is only because of recent wind conditions that air quality has marginally improved in the national capital in the past few days.

Tags : DELHI HIGH COURT   AIR QUALITY  

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