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SC to Striking Odisha Lawyers: Get Back to Work or Face Contempt Action - (15 Nov 2022)

CONTEMPT OF COURT

Supreme Court has come down heavily on lawyers who have been striking over demand for a permanent bench of Orissa High Court at Sambalpur and directed lawyers to resume work and failure to comply with the order would result in Supreme Court holding lawyers guilty of contempt of court.

Tags : SUPREME COURT   CONTEMPT   LAWYERS  

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