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Delhi HC: Barricades Continue to Remain Unmanned in Delhi at Various Places - (14 Nov 2022)

CIVIL

Delhi High Court while seeking a detailed report on the number of barricades put up by Delhi Police and Resident Welfare Associations under each of the police stations, has observed that unmanned barricades continue to be spotted on the roads in the national capital.

Tags : DELHI HIGH COURT   BARRICADES   REPORT  

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