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SC to Centre: Make GST Appellate Tribunal Paperless - (14 Nov 2022)

CIVIL

Supreme Court has directed Union Government to ensure that all filings by it in tax matters before High Courts and Tribunals are in e-filing mode, and that the operations of Goods and Services Appellate Tribunal, which is being set up, are completely paperless right from beginning.

Tags : SUPREME COURT   GST APPELLATE TRIBUNAL   PAPERLESS  

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