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Ker. HC to Kochi Corporation: Take Actions Against Persons Dumping Garbage in Stormwater Drains - (14 Nov 2022)

CIVIL

Kerala High Court has directed the District Collector and Cochin Corporation to take actions against citizens and commercial establishments who dumps waste and garbage in stormwater drains which contributes to the issue of flooding in Kochi city.

Tags : KERALA HIGH COURT   STORMWATER DRAINS   GARBAGE  

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