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Kar. HC Directs Hospital to Consider Medical Termination of 13 Yr Old Rape Victim's Pregnancy - (14 Nov 2022)

LAW OF EVIDENCE

Karnataka High Court has directed a hospital in Bengaluru to examine a 13 year old rape victim and consider terminating her pregnancy of 25 weeks.

Tags : KARNATAKA HIGH COURT   PREGNANCY   MEDICAL TERMINATION  

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