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Delhi Court: Society's Outrage Not a Justification for Suppressing Free Speech - (14 Nov 2022)

CRIMINAL

Delhi Court while dismissing complaint filed against Kerala MLA K.T. Jaleel over his remarks regarding Kashmir on social media, has observed that India's secular thread and fraternity can’t be assumed to be so feeble that it would break on random statements of selfish politicians.

Tags : DELHI COURT   FREE SPEECH   SOCIAL MEDIA  

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