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P&H HC Stays Arrest of Deepak Chaurasia in POCSO Case - (14 Nov 2022)

CRIMINAL

Punjab and Haryana High Court while staying the arrest of news anchor Deepak Chaurasia in a POCSO Act case, has directed him to appear before the trial court in Gurgaon on or before November 17.

Tags : PUNJAB AND HARYANA HIGH COURT   POCSO   ARREST  

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