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Kerala HC to Devaswom Boards: Extend Proper Facilities to Sabarimala Pilgrims During Festival - (14 Nov 2022)

CIVIL

Kerala High Court has directed Travancore Devaswom Board and Cochin Devaswom Board to ensure that proper facilities are provided to Sabarimala pilgrims in the temples under their management during Mandala-Makaravilakku festival season of 1198 ME (2022-23).

Tags : KERALA HIGH COURT   SABARIMALA PILGRIMS   DEVASWOM BOARDS  

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