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SC Orders Release of All Convicts in Rajiv Gandhi Assassination Case - (11 Nov 2022)

CRIMINAL

Supreme Court has ordered premature release of all six convicts in the Rajiv Gandhi assassination case convicts while noting that convicts displayed good conduct in the prison and had been behind bars for a very long period.

Tags : SUPREME COURT   RAJIV GANDHI ASSASSINATION   PREMATURE RELEASE  

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