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Kerala HC to Police: Ensure No Parking of Vehicles on Footpaths - (11 Nov 2022)

CIVIL

Kerala High Court while considering the issue of overhanging cables, footpath maintenance, and reckless driving by vehicles, has directed Commissioner of Police to ensure that no vehicles are allowed to be parked on designated pedestrian areas and footpaths.

Tags : KERALA HIGH COURT   FOOTPATHS   PARKING  

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