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Delhi HC to Tata Power: Provide Electricity Connections to Pakistani Hindu Migrants Within 1 Month - (11 Nov 2022)

CIVIL

Delhi High Court has directed Tata Power Delhi Distribution Limited (TPDDL) to provide electricity connections to Pakistani Hindu migrants, who are residing in the city's Adarsh Nagar area, within a period of 30 days.

Tags : DELHI HIGH COURT   TATA POWER   ELECTRICITY  

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