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SC: Appointment of VC has to be Made from Panel of Names Recommended by Search Committee - (11 Nov 2022)

SERVICE

Supreme Court has held that most meritorious person should be appointed as Vice-Chancellor of the University from and amongst the other eligible meritorious candidates out of the panel of the names recommended by the Search-cum-Selection Committee.

Tags : SUPREME COURT   VICE-CHANCELLOR   SEARCH COMMITTEE  

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