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SC: Appln. for Hearing of Review Petition by HC Judge Has to be Placed Before CJ HC on Admin Side - (11 Nov 2022)

CIVIL

Supreme Court has held that an application seeking to assign a review petition to a particular High Court judge should be placed before Chief Justice of the High Court on the administrative side and not to be dealt on judicial side.

Tags : SUPREME COURT   REVIEW PETITION   ADMINISTRATIVE  

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