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Bombay HC: Retrospective Termination of Chandra Kochhar is Prima Facie Valid - (10 Nov 2022)

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Bombay High Court has held that the retrospective termination of former Chief Executive of the ICICI Bank Chanda Kochhar's from the bank in 2019 is a prima facie valid termination.

Tags : BOMBAY HIGH COURT   RETROSPECTIVE TERMINATION   CHANDA KOCHHAR  

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