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PMLA Court Grants Bail to Sanjay Raut in Patra Chawl Scam Case - (10 Nov 2022)

CRIMINAL

Special PMLA court has granted bail to Shiv Sena (Uddhav Balasaheb Thackeray) MP Sanjay Raut in the Patra Chawl redevelopment money laundering case being investigated by the Enforcement Directorate.

Tags : PMLA COURT   SANJAY RAUT   SCAM  

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