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Kar. HC Sets Aside Lower Court Order Blocking Twitter Accounts of Congress & Bharat Jodo Yatra - (09 Nov 2022)

CIVIL

Karnataka High Court while allowing appeal preferred by Indian National Congress against civil court order directing Twitter to block Congress party's and Bharat Jodo Yatra’s user account, subject to party removing material from their handles that infringes MRT Music's copyrights.

Tags : KARNATAKA HIGH COURT   TWITTER   COPYRIGHT  

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