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Bengaluru Court Orders Blocking of INC & Bharat Jodo’s Twitter for Unauthorised Use of KGF-2's Music - (08 Nov 2022)

INTELLECTUAL PROPERTY RIGHTS

Bengaluru Civil Court has directed Twitter to temporarily block accounts of Indian National Congress and Bharat Jodo after MRT Music accused party of infringing its copyright by illegal use of KGF chapter-2's music in videos uploaded by it on microblogging platform.

Tags : BENGALURU CIVIL COURT   TWITTER HANDLE   COPYRIGHT  

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