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Gauhati HC Refuses to Quash Assam CM's Defamation Case Filed Against Delhi Dy. CM Manish Sisodia - (08 Nov 2022)

CRIMINAL

Gauhati High Court has refused to quash a Criminal Defamation case filed by Assam's Chief Minister Himanta Biswa Sarma against the Deputy Chief Minister of Delhi, Manish Sisodia.

Tags : GAUHATI HIGH COURT   DEFAMATION   MANISH SISODIA  

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