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Delhi Court Frames Charges Against Tahir Hussain in Delhi Riots Case - (07 Nov 2022)

CRIMINAL

Karkardooma Court, Delhi has framed charges against former Aam Aadmi Party Councillor Tahir Hussain and seven other men in the case alleging that a Khajuri Khas resident Ajay Goswami was hit by a bullet during the 2020 North-East Delhi riots.

Tags : DELHI COURT   DELHI RIOT   CHARGES  

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