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All. HC: Senior Bureaucrats of UP Govt Taking No Action in Issue of Court’s Infrastructure - (07 Nov 2022)

CIVIL

Allahabad High Court while observing that no action was being taken by Uttar Pradesh government's senior bureaucrats despite its repeated orders regarding serious issues of infrastructure in state's courts, has ordered that no one other than Chief Secretary will file his affidavit in the matter.

Tags : ALLAHABAD HIGH COURT   SENIOR BUREAUCRATS   COURT INFRASTRUCTURE  

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