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Del HC Rejects Sci-Hub’s Appln. Seeking Withdrawal of Admission Accepting Copyright of Publishers - (07 Nov 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has rejected Sci-Hub Founder Alexandra Elbakyan's application seeking withdrawal of an earlier admission accepting the copyright ownership of publishing houses Elsevier, Wiley and American Chemical Society in an ongoing lawsuit.

Tags : DELHI HIGH COURT   SCI-HUB   COPYRIGHT  

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