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SC Commutes Death Sentence of Ex Cop Accused of Rape & Murder of a Housewife - (07 Nov 2022)

CRIMINAL

Supreme Court while taking into account the illegal solitary confinement for ten years and its ill effects on the well-being of the accused has commuted the death sentence of Ex-Cop Accused to life sentence.

Tags : SUPREME COURT   SOLITARY CONFINEMENT   COMMUTE  

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