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SC Lifts Uttarakhand HC Stay on 30 Percent Domicile Reservation for Women in State Services Exam - (04 Nov 2022)

CONSTITUTION

Supreme Court has allowed State’s appeal against Uttarakhand High Court order that stayed the government order which provides for 30 percent reservation in State services for women domiciled in the State.

Tags : SUPREME COURT   RESERVATION   STAY  

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