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Orissa HC to State: Draw Up 'Comprehensive Action Plan' to Address Issue of Maternal Deaths - (04 Nov 2022)

CIVIL

Orissa High Court while awarding Rs. 10 Lakh compensation to family over woman’s maternal death has directed the State to constitute an Advisory Board of health care experts to draw up a 'Comprehensive Action Plan' to address the issue of maternal deaths.

Tags : ORISSA HIGH COURT   MATERNAL DEATH   ACTION PLAN  

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