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Delhi HC Upholds Life Sentence of 3 Accused for Raping Minor in 2011 - (04 Nov 2022)

CRIMINAL

Delhi High Court while rejecting prayer for remission has upheld the life sentence awarded to three men for raping a minor girl in 2011 who was first raped by a relative, was subsequently raped by two strangers, who had offered her help after she escaped from her relative's house.

Tags : DELHI HIGH COURT   LIFE SENTENCE   RAPE  

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