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UP Court Awards Death Penalty to 2 Accused for Minor’s Gang Rape - (04 Nov 2022)

CRIMINAL

Uttar Pradesh Court, Pratapgarh has sentenced 2 convicts to death for kidnapping and rape of a minor girl while observing that the accused not only forcibly entered into the temple like body of the minor girl but also tried to demolish it, in a nation which worships Goddess Durga and Lakshmi.

Tags : UTTAR PRADESH COURT   DEATH PENALTY   GANG RAPE   MINOR  

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