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SC: Skull Superimposition Technique for Identification of Body Not Reliable - (04 Nov 2022)

CRIMINAL

Supreme Court has held that skull superimposition technique for identification of the dead body cannot be regarded as infallible when such report is not supported by any other reliable medical evidence like DNA or post-mortem report.

Tags : SUPREME COURT   SUPERIMPOSITION TECHNIQUE   IDENTIFICATION OF BODY  

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