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SC: Trying To Have a National Infrastructure for Live Streaming Which HCs Can Also Use - (03 Nov 2022)

CIVIL

Supreme Court while hearing a petition filed by Advocate Mathews J Nedumpara seeking a uniform platform for live-streaming, has stated that it is trying to set up a national platform for live-streaming, which can be used by the High Courts' as well.

Tags : SUPREME COURT   LIVE STREAMING   NATIONAL PLATFORM  

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