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Delhi HC Expresses Concern Over Builders Resorting to Dilatory Tactics, Defrauding Homebuyers - (03 Nov 2022)

CIVIL

Delhi High Court while highlighting issued faced by various homebuyers has stated that it is an unfortunate trend that builders often resort to dilatory tactics, defraud homebuyers by selling units to multiple individuals, delay execution, and execute projects without requisite sanctions.

Tags : DELHI HIGH COURT   HOMEBUYERS   DILATORY TACTICS  

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