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Kerala Court Denies Bail to Accused in Human Sacrifice Case - (03 Nov 2022)

CRIMINAL

Ernakulam Court, Kerala has dismissed bail application filed by one of the accused, Laila Bhagaval Singh, in Elanthoor human sacrifice case. Court found favour with submission made by prosecution that the incident in the said case is one which has had no precedent in the State in the recent past.

Tags : ERNAKULAM COURT   HUMAN SACRIFICE   BAIL  

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