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Morbi Court Sends 4 Accused to Police Custody Till Nov 5 in Morbi Bridge Collapse Case - (03 Nov 2022)

CRIMINAL

Morbi Court while sending four accused to 5-day police custody in connection with the October 30 Morbi Bridge Collapse incident has observed that allegations against accused are well founded and if police custody is ordered, then valuable information may be obtained by police in the present case.

Tags : MORBI COURT   BRIDGE COLLAPSE   POLICE CUSTODY  

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