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Kerala HC Quashes Transfer Order of Judge Who Made ‘Sexually Provocative Dress’ Remark - (02 Nov 2022)

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Kerala High Court has set aside the order for transfer of Kozhikode Principal District & Sessions Judge, S. Krishnakumar, who made controversial 'sexually provocative dress' remark Civic Chandran's case.

Tags : KERALA HIGH COURT   SEXUALLY PROVOCATIVE DRESS   TRANSFER ORDER  

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