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Delhi HC: Expert Bodies Like ICMR Best Judge of Medical Protocol in Pandemic - (02 Nov 2022)

LAW OF MEDICINE

Delhi High Court while dismissing PIL seeking directions for permitting homoeopathic treatment of mild COVID-19 cases, has held that expert bodies like Indian Council of Medical Research (ICMR) are the best judge to decide and accord approval in respect of medical protocol.

Tags : DELHI HIGH COURT   ICMR   HOMOEOPATHIC  

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