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Bengaluru Court Awards 5 Year Jail Term to Student Who Celebrated Pulwama Attack - (01 Nov 2022)

CRIMINAL

Bengaluru Court has sentenced a 21-year-old engineering student to 5-Year imprisonment for Celebrating the Pulwama Attack by posting derogatory comments on Facebook supporting acts of terrorists with intention to disrupt the sovereignty and integrity of India.

Tags : BENGALURU COURT   PULWAMA ATTACK   IMPRISONMENT  

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