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Odisha POCSO Court Sentences Man to 20 Years Rigorous Imprisonment for Rape of 10 Year Old - (01 Nov 2022)

CRIMINAL

Odisha POCSO Court has convicted a man and sentenced him to undergo rigorous imprisonment for twenty years in a 2018 rape case which took place in the district of Keonjhar.

Tags : ODISHA POCSO COURT   RAPE   RIGOROUS IMPRISONMENT  

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